CHIKKA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH

JUDGEMENT

(1.) This Writ Petition is filed by the petitioner seeking the following relief :

(2.) Respondent Nos. 6, 7 and 8 filed their Counter Affidavits.

(3.) Heard Sri K.B. Ramanna Dora, learned counsel for the petitioner, and the learned Standing Counsel for Gram panchayat appearing for Respondent No.7 and Sri Soma Raju Yelisetti, learned counsel appearing for Respondent No.8. Perused the material available on record.