SINGANA SUBBA REDDY Vs. PRL.SECY., IRRIGATION DEPT.,

Referred Judgements :-

TUKARAM KANA JOSHI V. M.I.D.C [REFERRED TO]
ASSAM RAILWAYS AND TRADING COMPANY LIMITED VS. COLLECTOR OF LAKHIMPUR [REFERRED TO]
STATE OF GUJARAT VS. DAYA SHAMJI BHAI [REFERRED TO]
ISHWARLAL PREMCHAND SHAH VS. STATE OF GUJARAT [REFERRED TO]