LAWS(APH)-2022-4-11

UTTARADI SRIVAISHNAVA MUTT @ MOOLA MUTT Vs. COLLECTOR

Decided On April 30, 2022
Uttaradi Srivaishnava Mutt @ Moola Mutt Appellant
V/S
COLLECTOR Respondents

JUDGEMENT

(1.) Heard Sri Y.V. Ravi Prasad, senior counsel appearing for Sri P.Rajasekar, learned counsel for the appellant and of Sri T.Laxmi Narayana, counsel appearing for Sri Dorai Raj, learned counsel for the respondents.

(2.) The appellant herein is plaintiff-Mutt filed the present appeal, aggrieved by the decree and judgment in O.S.No.439 of 2005 dtd. 10/4/2012 passed by the Additional Senior Civil Judge, Tirupati.

(3.) For sake of convenience, the appellant herein is referred to be as plaintiff and the respondents herein referred to be as defendants. The brief facts of the case and observations of the court below are as follows: