TIRUPATHI POLLAI Vs. STATE OF ANDHRA PRADESH

JUDGEMENT

(1.) Heard Sri K. Jyothi Prasad, learned counsel for the petitioners and the learned Government Pleader for Services-III appearing for the respondents.

(2.) This writ petition has been filed for the following reliefs:

(3.) The petitioner's case is that the 2nd respondent-Commissioner of the School Education issued notification dtd. 26/10/2018 for Teachers Recruitment Test (TRT) inviting the applications to fill up the posts of School Assistants (SA), Language Pandits (LP), Physical Education Teachers (Pets), Music Teachers, Craft Teachers and Art & Drawing Teachers (in short, "DSC-2018" (TRT)).