SHAIK ABDUL SALEEM Vs. SHAIK SHAMEEM

JUDGEMENT

(1.) The Transfer Civil Miscellaneous Petition is filed by the petitioner, who is the defendant in O.S.No.87 of 2021, on the file of Junior Civil Judge, Podili, with a prayer to transfer the same to the Court of Junior Civil Judge, Narasaraopet or Guntur or Bapatla or Chilakaluripet.

(2.) The case of the petitioner, in brief, according to the contents of the affidavit enclosed to the petition, is as fallows:

(3.) Notice sent by the Registry is served on the respondent, but respondent did not appear.