L. VENKATESWARLU Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

STATE OF M.P. VS. BANI SINGH [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRAHM DATT SHARMA [REFERRED TO]
ABDUL REHMAN ANTULAY VS. R S NAYAK [REFERRED TO]
UNION OF INDIA VS. ASHOK KACKER [REFERRED TO]
UNION OF INDIA VS. UPENDRA SINGH [REFERRED TO]
STATE OF PUNJAB VS. CHAMAN LAL GOYAL [REFERRED TO]
DEPUTY REGISTRAR COOPERATIVE SOCIETIES FAIZABAD VS. SACHINDRANATHPANDEY [REFERRED TO]
ANIRUDHSINHJI KARANSINHJI JADEJA VS. STATE OF GUJARAT [REFERRED TO]
EXECUTIVE ENGINEER BIHAR STATE HOUSING BOARD VS. RAMESH KUMAR SINGH [REFERRED TO]
SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT VS. L SRINIVASAN [REFERRED TO]
FOOD CORPORATION OF INDIA VS. V P BHATIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. N RADHAKISHAN [REFERRED TO]
ULAGAPPA VS. DIVISION COMMISSIONER MYSORE [REFERRED TO]
SPECIAL DIRECTOR VS. MOHAMMAD GHULAM GHOUSE [REFERRED TO]
M V BIJLANI VS. UNION OF INDIA [REFERRED TO]
P D AGRAWAL VS. STATE BANK OF INDIA [REFERRED TO]
STATE OF U P VS. HARIHAR BHOLE NATH [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
GOVERNMENT OF A P VS. V APPALA SWAMY [REFERRED TO]
SECRETARY FOREST DEPARTMENT VS. ABDUR RASUL CHOWDHURY [REFERRED TO]
STATE OF ORISSA VS. SANGRAM KESHARI MISRA [REFERRED TO]
SECRETARY MIN OF DEFENCE VS. PRABHASH CHANDRA MIRDHA [REFERRED TO]
UNION OF INDIA VS. ANIL KUMAR SARKAR [REFERRED TO]
ADDITIONAL SUPERINTENDENT OF POLICE VS. T. NATARAJAN [REFERRED TO]