KOPPOLU RAMA RAO Vs. BABBURI SUJATHA

JUDGEMENT

(1.) This Civil Revision Petition is filed questioning the Order dtd. 13/6/2022 in I.A.No.260 of 2022 in O.S.No.43 of 2012 on the file of XII Additional District Judge, Vijayawada.

(2.) Heard learned Counsel for the Petitioners and the respondents and perused the material available on record.

(3.) The petitioners are the Plaintiffs and the respondents are the Defendants in O.S.No.43 of 2012 on the file of XII Additional District Judge, Vijayawada.