MUNAGAALA RAMESH Vs. STATE OF ANDHRA PRADESH

JUDGEMENT

(1.) Heard Sri P.Kameswara Rao, learned counsel for the petitioner and Sri G.Naresh Kumar, learned counsel, representing Sri M.Manohar Reddy, learned Standing Counsel for the respondent No.2.

(2.) Sri Munagaala Ramesh, the petitioner, is present in person.

(3.) This writ petition under Article 226 of the Constitution of India has been filed for the following relief:-