K. VARADARAJULU Vs. STATE OF A. P.

JUDGEMENT

(1.) Heard Sri Ramalingeswara Rao Kocharlakota, learned counsel for the petitioner.

(2.) Heard Sri V.R.Reddy Kovvuri, learned counsel for respondent Nos.2 and 3 and learned Government Pleader for cooperation and perused the material on record.

(3.) The petitioner has filed this petition for the following relief: