M.SUBRAMANYAM REDDY Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

KING VS. REVISING BARRISTER FOR THE BOROUGH OF HANLEY [REFERRED TO]
A. V. VENKATESWARAN,COLLECTOR OF CUSTOMS,BOMBAY VS. RAMCHAND SOBHRAJ WADHWANI [REFERRED TO]
PADFIELD VS. MINISTER OF AGRICULTURE,FISHERIES AND FOOD [REFERRED TO]
TULSI RAM VS. STATE OF HARYANA [REFERRED TO]
SHEV KUMAR SHARMA VS. BASIC SHIKSHA ADHIKARI,KANPUR DEHAT [REFERRED TO]
TULSI RAM VS. STATE OF HARYANA [REFERRED TO]
PRADEEP KUMAR AGRAWAL VS. DIRECTOR,LOCAL BODIES,U.P. [REFERRED TO]
DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [REFERRED TO]
DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [REFERRED TO]
HOCHTIEF GAMMON VS. STATE OF ORISSA [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI VS. K S JAGANNATHAN [REFERRED TO]
SHIVAJIRAO NILANGEKAR PATIL DR MAHESH MADHAV GOSAVI VS. MAHESH MADHAV GOSAVI:SHIVAJIRAO NILANGEKAR PATIL [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
RAJNIT PRASAD VS. UNION OF INDIA [REFERRED TO]
TANDON BROTHERS VS. STATE OF WEST BENGAL [REFERRED TO]
SURESH CHANDRA SHARMA VS. CHAIRMAN U P S E B [REFERRED TO]
U P STATE SUGAR CORPN LTD VS. KAMAL SWAROOP TONDON [REFERRED TO]
CHAIRMAN ALL INDIA RAILWAY REC BOARD VS. K SHYAM KUMAR [REFERRED TO]
HARI BANSH LAL VS. SAHODAR PRASAD MAHTO [REFERRED TO]
GIRJESH SHRIVASTAVA VS. STATE OF MP [REFERRED TO]
AKHIL BHARTIYA UPBHOKTA CONGRESS VS. STATE OF MADHYA PRADESH [REFERRED TO]
PAWAN KUMAR SRIVASTAVA VS. U P STATE ELECTRICITY BOARD [REFERRED TO]
K.B. SANKARA KUMAR VS. A.P. INDUSTRIAL INFRASTRUCTURE CORPORATION LTD [REFERRED TO]
AYAAUBKHAN NOORKHAN PATHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS VS. NATTHI LAL [REFERRED TO]
MAHARASHTRA CHESS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
MOHD. MUSTAFA VS. UNION OF INDIA [REFERRED TO]