LAWS(APH)-2022-8-56

SURABATTULA VENKATA RAMARAO RAMLIBU Vs. SURABATTULA SANJEEVA RAO

Decided On August 17, 2022
Surabattula Venkata Ramarao Ramlibu Appellant
V/S
Surabattula Sanjeeva Rao Respondents

JUDGEMENT

(1.) This Civil Revision Petition is filed against the Docket Order dtd. 28/2/2022 in O.S.No.42 of 2014 on the file of the I Additional District Judge, Vizianagaram District.

(2.) Heard learned Counsel for the Petitioner and perused the material available on record.

(3.) The Petitioner is the Plaintiff and the respondents are the Defendants in O.S.No.42 of 2014 on the file of the I Additional District Judge, Vizianagaram.