CHINTAKUNTA MUNISWAMY NAIDU Vs. CHINTAKUNTA CHINNAMMA

JUDGEMENT

(1.) The Appellants, who are the Plaintiffs, filed O.S. No.23 of 2021 seeking the following relief's:-

(2.) Pending Suit, I.A. No. 387 of 2021 came to be filed for an ex- parate interim injunction restraining the Respondents/Defendants from alienating the Plaint Schedule Properties to third parties till disposal of the Suit.

(3.) The averments in the interlocutory application would show that, one Sri.Chinthakunta Munaiah Naidu, was married to one C.Chennamma, who is the Respondent No. 1 herein. They are blessed with four Sons [Plaintiffs] and three Daughters [Respondent No. 2 to 4]. Their elder son C.Muniswamy Naidu, who is the husband of Respondent No.5 and father of Respondent No. 6, died on 27/7/2005.