LAWS(APH)-2022-10-107

KARTHIKA KONETI Vs. STATE OF ANDHRA PRADESH

Decided On October 18, 2022
Karthika Koneti Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) Writ Petition No.28974 of 2021 is filed by the petitioner for the following relief:

(2.) W.P.No.15507 of 2021 is filed for the following relief:

(3.) This Court has heard Sri Poodattu Amarender, learned counsel for the petitioner; learned Government Pleader for Endowments and also Sri N.A.Ramachandra Murthy, learned standing counsel for the 3rd respondent.