(1.) Questioning the Award, dtd. 14/12/2006 passed in I.D.No.290 of 2003 on the file of the Court of Industrial Tribunal- cum-Labour Court, Anantapur, the petitioner filed the present writ petition.
(2.) Heard both the learned counsel.
(3.) Facts in nutshell :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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