(1.) This Criminal Petition is filed under Sec.482 Cr.P.C., by the Petitioner seeking to quash the order dt.7/12/2012 in Criminal Revision Petition No.27 of 2012 on the file of learned VII Addl.Sessions Judge, Kakinada.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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