LAWS(APH)-2022-10-63

KOVURU SESHAIAH Vs. NELLORE SUJANA SUJANAMMA

Decided On October 18, 2022
Kovuru Seshaiah Appellant
V/S
Nellore Sujana Sujanamma Respondents

JUDGEMENT

(1.) This Civil Revision Petition is filed by the petitioner/defendant challenging the Order dtd. 21/3/2022 passed in I.A.No.108 of 2022 in O.S.No.240 of 2012 on the file of the III Additional District Judge, Nellore.

(2.) Heard Sri T.C. Krishnan, learned Counsel for the Petitioner/defendant and Sri P.S.P Suresh Kumar, learned counsel for the Respondent/plaintiff and perused the material available on record.

(3.) The Petitioner herein is the Defendant and the respondent herein is the Plaintiff in O.S.No.240 of 2012 on the file of the VI Additional District Judge, Nellore.