LAWS(APH)-2022-1-50

G. OKESHWAR REDDY Vs. STATE OF ANDHRA PRADESH

Decided On January 17, 2022
G. Okeshwar Reddy Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) W.P.No.41731 of 2018 is filed by two petitioners seeking the following relief:

(2.) W.P.No.12683 of 2021 is filed by the petitioner seeking the following relief :

(3.) Heard the learned counsel for the petitioners, and the learned counsel for the respondents. Perused the material available on record.