RAVALAKOLLI SAI Vs. STATE OF ANDHRA PRADESH

JUDGEMENT

(1.) This Writ Petition is filed seeking the following relief:-

(2.) Heard Sri Tata Singaiah Goud, learned counsel for the petitioner as well as learned Government Pleader for Revenue.

(3.) It is represented by the learned counsel for the petitioner that earlier his father filed writ petition i.e. W.P.No.6106 of 2014. One Sri Duggisetty Venkata Subba Rao also filed W.P.No.2411 of 2022 before this Court. Both the writ petitions were disposed of by a common order of this Court. The operative portion of the common order passed by this Court reads as follows:-