LAWS(APH)-2012-9-44

NAREDDI MOHAN REDDY Vs. SIRIPURAM MALLAIAH

Decided On September 20, 2012
NAREDDI MOHAN REDDY Appellant
V/S
SIRIPURAM MALLAIAH Respondents

JUDGEMENT

(1.) This civil revision petition arises out of order, dated 02.03.2012, in I.A.No.1035 of 2011 in O.S.No.51 of 2010, on the file of the learned Principal District Judge, Karimnagar.

(2.) I have heard Sri K.Ramesh Kumar, learned counsel, representing Sri S.R.Sanku, learned counsel for the petitioner.

(3.) None appeared for the respondent, at the hearing.