(1.) Crl.R.C.No.1249 of 2004 arises out of Crl.M.P.No.180 of 2004 in S.C.No.24 of 2004 on the file of the I Additional Sessions Judge, Ranga Reddy District.
(2.) Crl.R.C.No.1250 of 2004 arises out of Crl.M.P.No.16 of 2004 in S.C.No.27 of 2003 on the file of the I Additional Sessions Judge, Ranga Reddy District.
(3.) I have heard the learned counsel appearing for the petitioner/complainant, first respondent/ accused and the learned Additional Public Prosecutor representing the State/second respondent.