TIRUMAL DEVI EADA Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

HARLA V STATE OF RAJASTHAN [REFERRED TO]
A M ALLISON E B SHAWE VS. B L SEN:B L SEN [REFERRED TO]
RAMESHWAR DAYAL UNION OF INDIA AND 0M DUTT SHARMA AND B D PATHAK VS. STALE OF PUNJAB:STALE OF PUNJAB [REFERRED TO]
B S YADAV PRITPAL SINGH VS. STATE OF HARYANA:STATE OF PUNJAB [REFERRED TO]
A A CALTON VS. DIRECTOR OF EDUCATION [REFERRED TO]
STATE OF UTTAR PRADESH VS. DISTRICT JUDGE UNNAO [REFERRED TO]
P K RAMACHANDRA IYER DR Y P GUPTA DR T S RAMAN OM PRAKASH KHAUDHURI VS. UNION OF INDIA [REFERRED TO]
SHIVRAM ANAND SHIROOR VS. RADHABAI SHANTRAM KOWSHIK [REFERRED TO]
CHINGLEPUT BOTTLERS STATE OF TAMIL NADU VS. MAJESTIC BOTTLING COMPANY:MAJESTIC BOTTLING COMPANY [REFERRED TO]
SATYA NARATN SINGH NARESHCHANDRADUBEY RAVINDRA NATH VERMA VS. HIGH COURT OF JUDICATURE AT ALLAHABAD:HIGH COURT OF JUDICATURE AT ALLAHABAD:HIGH COURT OF JUDICATURE AT ALLAHABAD [REFERRED TO]
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER VS. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV [REFERRED TO]
UMESH CHANDRA SHUKLA K S MOHI JAIPAL SINGH MALIK RAJ KUMAR JAIN SURAJ BHAN RAKESH GARG A K CHATURVEDI VS. UNION OF INDIA :UNION OF INDIA :ADMINISTRATOR LT GOVERNOR OF DELHI :UNION OF INDIA:ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
SONIK INDUSTRIES RAJKOT VS. MUNICIPAL CORPORATION OF THE CITY OF RAJKOT [REFERRED TO]
B K SRINTVASAN VS. STATE OF KARNATAKA [REFERRED TO]
DURGACHARAN MISRA VS. STATE OF ORISSA [REFERRED TO]
P MAHENDRAN MALTEESH Y ANNIGERI VS. STATE OF KARNATAKA [REFERRED TO]
N T DEVIN KATTI VS. KARNATAKA PUBLIC SERVICE COMMISSION [REFERRED TO]
DISTRICT COLLECTOR AND CHAIRMAN VIZIANAGARAM SOCIAL WELFARE RESIDENTIAL SCHOOL SOCIETY VIZJANAGARAM VS. M TRIPURA SUNDARI DEVI [REFERRED TO]
ALL INDIA JUDGES ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
ALL INDIA JUDGES ASSOCIATION STATE OF HIMACHAL PRADESH SHAMSHER BAHADUR SINGH VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
GOPAL KRUSHNA RATH VS. M A A BAIG [REFERRED TO]
SUSHMA SURI REETA DUTTA JIT RAM KASANA GURU ADHIN DEEPAK KUMAR AGRAWAL MAHESH CHANDER VERMA RANBIR SINGH VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [REFERRED TO]
UNION OF INDIA VS. GANESH DAS BHOJRAJ [REFERRED TO]
SATISH KUMAR SHARMA VS. BAR COUNCIL OF HIMACHAL PRADESH [REFERRED TO]
ROSHAN DEEN VS. PREETI LAL [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. RAJENDRA BHIMRAO MANDVE [REFERRED TO]
SHARMA TRANSORT REP VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
ALL INDIA JUDGES ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
SYED T A NAQSHBANDI VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
RAI VIMAL KRISHNA VS. STATE OF BIHAR [REFERRED TO]
CHANDRA SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
SAMARENDRA DAS VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF UTTAR PRADESH VS. JOHRI MAL [REFERRED TO]
SEC A P PUBLIC SERVICE COMMISSION VS. B SWAPNA [REFERRED TO]
STATE OF ORISSA VS. MD ILLIYAS [REFERRED TO]
K H SIRAJ VS. HIGH COURT OF KERALA [REFERRED TO]
PITTA NAVEEN KUMAR VS. RAJA NARASAIAH ZANGITI [REFERRED TO]
RAJ KUMAR SONI VS. STATE OF U P [REFERRED TO]
UNION OF INDIA VS. S VINODH KUMAR [REFERRED TO]
K MANJUSREE VS. STATE OF A P [REFERRED TO]
SADANANDA HALO VS. MOMTAZALI SHEIKH [REFERRED TO]
HEMANI MALHOTRA VS. HIGH COURT OF DELHI [REFERRED TO]
MALIK MAZHAR SULTAN VS. U P PUBLIC SERVICE COMMISSION [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GREENWORLD CORPORATION [REFERRED TO]
RAKHI RAY VS. HIGH COURT OF DELHI [REFERRED TO]
RAMESH KUMAR VS. HIGH COURT OF DELHI [REFERRED TO]
T NARASIMHULU VS. STATE OF A P [REFERRED TO]
STATE OF WEST BENGAL VS. SUBHAS KUMAR CHATTERJEE [REFERRED TO]
HARI BANSH LAL VS. SAHODAR PRASAD MAHTO [REFERRED TO]
GRID CORPORATION OF ORISSA LTD VS. EASTERN METALS AND FERRO ALLOYS [REFERRED TO]
GIRJESH SHRIVASTAVA VS. STATE OF MP [REFERRED TO]
B PREMANAND VS. MOHAN KOIKAL [REFERRED TO]
BHOLANATH MUKHERJEE VS. R K MISSION V CENTENARY COLLEGE [REFERRED TO]
ORISSA PUBLIC SERVICE COMMISSION VS. RUPASHREE CHOWDHARY [REFERRED TO]
P JEEVAN VS. CHIEF SECRETARY TO GOVT OF A P HYD [REFERRED TO]
SYED RAHAMTULLAH KHADRI VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
THOTA PADMA VS. HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
JYOTI GUPTA VS. REGISTRAR GENERAL HIGH COURT OF MP [REFERRED TO]