REGENT COMPUTRONICS PVT. LTD.

CHAMA RADAMMA Appellant

V/S

CHAMA VENU GOPAL REDDY Respondents

Referred Judgements :-

GOBIND RAM VS. GIAN CHAND [REFERRED TO]
DINESH KUMAR VS. YUSUF ALI [REFERRED TO]
MUNICIPAL COMMITTEE HOSHIARPUR VS. PUNJAB STATE ELECTRICITY BOARD [REFERRED TO]
J P BUILDERS VS. A RAMADAS RAO [REFERRED TO]
JANAK DULARI DEVI VS. KAPILDEO RAI [REFERRED TO]
COROMANDEL INDAG PRODUCTS P LTD VS. GARUDA CHIT AND TRADING CO P LTD [REFERRED TO]

JUDGEMENT

(1.) THE Second Appeal is listed under the caption "for admission". However, at the request of both sides, the Second Appeal itself is taken up for disposal.

(2.) THE unsuccessful plaintiffs in both the Courts below i.e., the trial Court as well as the first appellate Court filed this Second Appeal.

(3.) FOR the sake of convenience, the parties are referred to as they arrayed in the O. S. before the trial Court.

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CHAMA RADAMMA Vs. CHAMA VENU GOPAL REDDY

Referred Judgements :-

JUDGEMENT

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