LAWS(APH)-2002-3-13

GOLLAPALLI BALA Vs. A P TRANSCO

Decided On March 22, 2002
GOLLAPALLI BALA Appellant
V/S
A.P.TRANSCO, HYDERABAD Respondents

JUDGEMENT

(1.) Heard Sri C.V.Nagarjuna Reddy, the learned counsel representing Padma, counsel for the writ petitioner and Sri Ravindranath, the learned counsel representing the respondents.

(2.) The Writ Petition is filed questioning the proceedings vide Letter. No. SE.O.SK.L. Adm. A.1.D.No. 509/2001 dated 10-4-2001,

(3.) The impugned order dated 10-4-2001 reads as follows: