K SEETHARAMA REDDY Vs. HASSAN AH KHAN

JUDGEMENT

(1.) This is an appeal by the defendants 1 and 106 arising out of I. A. No.926 of 2002 in O.S. No.38 of 2002, which is pending on the file of the II Additional District Judge, Ranga Reddy District at N.T.R. Nagar.

(2.) It appears from the record that the respondents 1 and 2, who were plaintiffs in the suit, had filed the suit for permanent injunction against the defendants-appellants herein and some other respondents herein, which was numbered as O.S. No.38 of 2002.

(3.) The parties to the appeal are described as arrayed in the original suit.