(1.) In this appeal the defendant in O.S. No. 14 of 1987 on the file of the Subordinate Judge, Bapatla, challenges the decree and judgment passed therein.
(2.) The plaintiff and defendant are brotherand sister.
(3.) The plaint averments in brief are asunder:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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