IBRAHIM KHAN Vs. GOWRAM KONDAIAH

JUDGEMENT

(1.) The unsuccessful plaintiffs in OS No.431 of 1984 on the file of Principal Subordinate Judge, Ranga Reddy District are the appellants and the respondents in the appeal are the defendants in the suit. Respondents 32 to 38 were brought on record as legal representatives of deceased 16th respondent and respondents 39 and 40 were brought on record as legal representatives of the deceased respondent 17 and respondents 41 and 42 were brought on record as legal representatives of deceased 23rd respondent, vide Court Orders dated 17-3-1992 in CMP No.11938 of 1990.

(2.) The appellants/plaintiffs instituted the said suit as indigent persons and the appeal also is being prosecuted as indigent persons only.

(3.) The respective pleadings of the parties are as follows: