REGENT COMPUTRONICS PVT. LTD.

J.VENKATRAMANA REDDY Appellant

V/S

KANAKAGARI BHAKTHAVATSALAIAH Respondents

Referred Judgements :-

BALGONDA APPANNA V. RAMGONDA SHIVGONDA [REFERRED TO]
SHAIK MAIDAR V. RAJA GULAM ABBAS HUSSAIN [REFERRED TO]
PONNAVOLU VENUGOPAL REDDY V. C.BALAKOTA REDDY [REFERRED TO]
RIKHAB DASS V. CHANDRA AND OTHERS [REFERRED TO]
BHUWANESWARI KUAR V. RAGHUBANSH MANI PRASAD NARAYAN SINGH [REFERRED TO]
J.K.SARMA V. K.S.RAMACHANDRA SETTY [REFERRED TO]
MOHOMMED PASHA VS. STATE OF HYDERABAD [REFERRED TO]
SAJJANAM WADLA CHINA RAJAYYA VS. CHAPPAL VENKATESHWAR RAO [REFERRED TO]
TIRUMAREDDI RAJARAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
M DORAYYA VS. BALESWARASWAMI VARU AND VENUGOPALASWAMY VARU A DEITY REPTD [REFERRED TO]
MOHAMED SALI VS. MARY GONRATH FERNANDO [REFERRED TO]
LAXMI BAI VS. KAMALAKSHA G NAYAK [REFERRED TO]
MONEYS TRANSPORTS TIRUCHIRAPALLI VS. TANJORE CO-OPERATIVE MARKETING FEDERATION LTD [REFERRED TO]
PARAMESWARAN VS. N RAMACHANDRAN [REFERRED TO]
NARAIN DAS VS. BANARSI LAL [REFERRED TO]
V RAMASWAMI AIYAR VS. VEERARAYAN RAJA ALIAS KUTTUNNI, THE PRESENT ERALPAD RAJA [REFERRED TO]

JUDGEMENT

(1.) SA No. 172 of 1992 is preferred against the judgment and decree in AS No. 13 of 1990 on the file of the Sub-Judge, Srikalahasthi confirming the judgment and decree in OS No.67 of 1986 on the file of the Principal District Munsif, Srikalahasthi.

(2.) SA No. 173 of 1992 is preferred against the judgment and decree in AS No. 12 of 1990 on the file of Sub-Judge, Srikalahasthi confirming the judgment and decree in OS No. 119 of 1985 on the file of the Principal District Munsif, Srikalahasthi.

(3.) The appellants in both the appeals are the plaintiffs and the respondents are the defendants in the respective suits. Both the suits were filed for recovery of money from the defendants due under promissory notes. Though the defendants in both the suits are common, the plaintiff in OS No.67 of 1986 is different from the plaintiff in OS No.119 of 1985. SA No.172 of 1992

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J VENKATRAMANA REDDY Vs. KANAKAGARI BHAKTHAVATSALAIAH

Referred Judgements :-

JUDGEMENT

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