LAWS(APH)-1971-6-29

ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MINISTERIAL STAFF ASSOCIATION REPRESENTED BY ITS GENERAL SECY., G. SUBBA RAO AND OTHERS Vs. THE ANDHRA PRADESH ROAD TRANSPORT CORPORATION, REPRESENTED BY ITS GENERAL MANAGER, MUSHEERABAD, HYDERABAD

Decided On June 14, 1971
Andhra Pradesh State Road Transport Corporation Ministerial Staff Association Represented By Its General Secy., G. Subba Rao And Others Appellant
V/S
The Andhra Pradesh Road Transport Corporation, Represented By Its General Manager, Musheerabad, Hyderabad Respondents

JUDGEMENT

(1.) These two writ petitions raise a common question and therefore can be disposed of by a common judgment.

(2.) The petitioners 2 to 75 in W.P. No. 5514 of 1968 are the ministerial stall in the establishment of the Andhra Pradesh State Road Transport Corporation. They are also members of the 1st petitioner association.

(3.) The petitioners 2 to 105 in W.P. No. 5565 of 1968 are workmen in the establishment of the Andhra Pradesh State Road Transport Corporation. They are members of the 1st petitioner Mazdoor Union.