LAWS(APH)-1971-6-7

ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MINISTERIAL STAFF ASSOCIATION Vs. GENERAL SECRETARY G SUBBARAO

Decided On June 14, 1971
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, MINISTERIAL STAFF ASSOCIATION Appellant
V/S
GENERAL SECRETARY, G. SUBBARAO Respondents

JUDGEMENT

(1.) These two writ petitions raise a common question and therefore, can be disposed of by a common judgment.

(2.) The petitioners 2 to 75 in W.P. No. 5514 of 1968 are the ministerial staff in the establishment of the Andhra Pradesh State Road Transport Corporation. They are also members of the 1st petitioner association.

(3.) The petitioners 2 to 105 in W.P. No. 5565 of 1968 are workmen in the establishment of the Andhra Pradesh State Road Transport Corporation. They are members of the 1st petitioner Mazdoor Union.