BHOGANADHAM SESHAIAN Vs. BUDHI VEERABHADRAYYA DIED

Referred Judgements :-

VARADIAH V. RAJAKUMARA VENKATA PERUMAL [REFERRED TO]
RAMU SAHU V. THAKUR DAYAL RAI [REFERRED TO]
HIRA LAL SINGH V. RAJIRAM [REFERRED TO]
VEMURI PTICHAYYA V. RAJA YARLAGADDA ANKINEEDU [REFERRED TO]
ASAN KUTTI V. KOYAMAN KUTTI [REFERRED TO]
CHINNAMMAL V. CHIDAMBARA KOTHANAR [REFERRED TO]
BADRI NATH V. MOTI RAM [REFERRED TO]
NONIBAI V. JETHANAND [REFERRED TO]
NARAYANAN V. KRISHNARU [REFERRED TO]
L J LEACH AND CO LIMITED VS. JARDINE SKINNER AND CO [REFERRED TO]
PIRGONDA HONGONDA PATIL VS. KALGONDA SHIDGONDA PATIL [REFERRED TO]
PENTAPATI CHINA VENKANNA VS. PENTAPATI BANGARARAJU [REFERRED TO]
A K GUPTA AND SONS LIMITED VS. DAMODAR VALLEY CORPORATION [REFERRED TO]
A RAMA RAO VS. VENKATARAMANACHAR [REFERRED TO]
DOLAGOBINDA SAHU VS. CHAKRADHAR MOHAPATRA [REFERRED TO]
C T A CT NACHIAPPA CHETTIAR VS. M G RAMASWAMI PILLAI [REFERRED TO]
HANAMAPPA SHIDDAPPA VS. NINGAPPA RANGAPPA [REFERRED TO]
UJAGAR SINGH VS. KAHAN SINGH [REFERRED TO]
ALAPATI SYAMALADOSS VS. DORADLA SUBBAYYA [REFERRED TO]
JHORAMA VS. VISWASARAYI LATCHANNA DORA [REFERRED TO]
ADWAITA CHANDRA SAHA VS. CHITTAGONG CO LTD [REFERRED TO]
(BETHAPUDI) TANDAVAMURTI VS. (BETHAPUDI) DURGAMBA [REFERRED TO]
KUMARA VENKATA PERUMAL RAJAH BAHADUR VARU, MINOR RAJAH OFKARVETNAGAR, BY GUARDIAN MR W A VARADACHARIAR VS. VELAYUDA REDDI AND SARAVAPALLI SUBRAMANIA AIYAR [REFERRED TO]
B BANDHU SINGH VS. KTBANK LTD [REFERRED TO]
CHARAN DAS VS. AMIR KHAN [REFERRED TO]
BANK OF DACCA, LTD VS. GOUR GOPAL SAHA [REFERRED TO]
BANWARI LAL VS. MUNICIPAL BOARD OF CAWNPORE [REFERRED TO]
RAJA SRI SHIVA PRASAD SINGH VS. LALIT KISHORE MITRA [REFERRED TO]
SRI RAJA D.K. VENKATA LINGAMA NAYANIM BAHADUR VARU (SINCE DECEASED) AND ANR. VS. RAJAH INUGANTI RAJAGOPALA VENKATA NARASIMHA RAYANIM BAHADUR VARU AND ORS. [REFERRED TO]
IPPAGUNTA LAKSHMINARASINGA RAO VS. IPPAGUNTA BALASUBRAMANYAM AND ANR. [REFERRED TO]
ALLURI BANGAR RAJU AND ORS. VS. ALLURI RAJA KALIDINDI SURAIAHMMA BAHADUR AND ANR. [REFERRED TO]