REGENT COMPUTRONICS PVT. LTD.

ARISETTY RAMAKRISHNAIAH Appellant

V/S

PATTIPATI VENGAYYA Respondents

Referred Judgements :-

UNNI V. KUNCHI AMMA [REFERRED TO]
CHATHU KUTTY NAIR V. CHATHU KUTTY NAIR [REFERRED TO]
VELLAYYA KONAR V. RAMASWAMI KONAR [REFERRED TO]
MADINA BIBI V. ISMAIL DURGA ASSOCIATION [REFERRED TO]
FIRM SCHWEBO V. SUBBIAH [REFERRED TO]
PICHA MOOPPANAR V. VELU PILLAI [REFERRED TO]

JUDGEMENT

(1.) This is an appeal preferred against the judgment dated 6-2-1957 of the Additional District Judge, Nellore in A. S. 186 of 1956 reversing the judgment of the District Munsif, Nellore, in O. S. 458 of T954 and dismissing the suit with costs.

(2.) The plaintiff is the appellant.

(3.) The respondents are the sons of one Bakkayya, who is said to have died about 2 months prior to the institution of the suit, O. S. No. 458 of 1954 on 21-10-1954.

Click here to view full judgment.

ARISETTY RAMAKRISHNAIAH Vs. PATTIPATI VENGAYYA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address