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LAWS(APH)-2021-7-140
BALLA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
Decided On July 06, 2021
Balla Satyanarayana
Appellant
V/S
STATE OF ANDHRA PRADESH
Respondents
JUDGEMENT
(1.) "Sri K. Madhava Reddy, learned standing counsel seeks time to obtain instructions. .
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