GOGINENI VENKATESWARA RAO Vs. GOGINENI RAGHAVAIAH

Referred Judgements :-

STATE OF KERALA V. MOHD. KUNHI [REFERRED TO]
BHARATHA MATHA AND ANOTHER V. R. VIJAYA RENGANATHAN [REFERRED TO]
JAMILA BEGUM (DEAD) THROUGH L.RS. V. SHAMI MOHD [REFERRED TO]
BISHUNDEO NARAIN VS. SEOGENI RAI [REFERRED TO]
NAGUBAI AMMAL VS. B SNAMA RAO [REFERRED TO]
KHARBUJA KUER VS. JANGBAHADUR RAI [REFERRED TO]
LADII PANHAD JAISWAL VS. KAROAL DISTILLERY CO LTD [REFERRED TO]
RUPCHAND GUPTA VS. RAGHUVANSHI PRIVATE LIMITED [REFERRED TO]
KUPPUSWAMI CHETTIAR VS. A S P A ARUMUGAM CHETTIAR ANOTHER [REFERRED TO]
KRISHNA MOHAN KUL NANI CHARAN KUL VS. PRATIMA MAITY [REFERRED TO]
COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWMENT VS. P SHANMUGAMA [REFERRED TO]
GURDEV KAUR VS. KAKI [REFERRED TO]
ANIL RISHI VS. GURBAKSH SINGH [REFERRED TO]
NARAYANAN RAJENNDRA VS. LEKSHMY SAROJINI [REFERRED TO]
SUHRID SINGH ALIAS SARDOOL SINGH VS. RANDHIR SINGH [REFERRED TO]
HABEEBA BEGUM VS. GULAM RASOOL [REFERRED TO]
NEELAMSETTI KATAJI RAO VS. REGATI RAMARAJU [REFERRED TO]
KONA KANTHAMMA VS. GUNTAMUKKALA SRINIVASA RAO [REFERRED TO]
STATE OF UTTARAKHAND AND ANR. VS. MANDIR SRI LAXMAN SIDH MAHARAJ [REFERRED TO]
RAJA RAM VS. JAI PRAKASH SINGH [REFERRED TO]
RATTAN SINGH VS. NIRMAL GILL [REFERRED TO]