(1.) W.P.No.29602 of 2014 was filed for the following relief:
(2.) W.P.No.40763 of 2015 was filed for the following relief :
(3.) The Petitioner in both the Writ Petitions are one and the same. W.P.No.29602 of 2014 was filed challenging the Suspension Proceedings. W.P.No.40763 of 2015 was filed subsequently challenging the termination proceedings.