REGENT COMPUTRONICS PVT. LTD.

Yeluru Paidaiah Appellant

V/S

Gadiyakari Subba Lakshmi Respondents

Referred Judgements :-

H.K.N. SWAMI V.IRSHAD BASITH [REFERRED TO]
RAJA LAKSHMI DYEING WORKS VS. RANGASWAMY CHETTIAR [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
MADHUKAR VS. SANGRAM [REFERRED TO]
B V NAGESH VS. H V SREENIVASA MURTHY [REFERRED TO]
B M NARAYANA GOWDA VS. SHANTHAMMA [REFERRED TO]
VINOD KUMAR VS. GANGADHAR [REFERRED TO]
SHASIDHAR VS. ASHWINI UMA MATHAD [REFERRED TO]
DANAMMA@SUMAN SURPUR AND ANOTHER VS. AMAN AND OTHER [REFERRED TO]
MALLURU MALLAPPA VS. KURUVATHAPPA [REFERRED TO]

(1.) The defendants 1 to 3 are the appellants. The 1st respondent is the plaintiff. The respondents 2 to 4 are the defendants 4 to 6.

(2.) The 1st respondent laid the suit for partition and for mesne profits against the appellants as well as the other respondents.

(3.) Plaint A-schedule consists of two house sites. Plaint B-schedule consists of a Mango garden of about Ac.3-00 and odd.