KASIREDDY SATYANARAYANA Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

MARAKARUTTI V. VEERAN KUTTI'S [REFERRED TO]
MANOHAR LAL CHOPRA VS. RAI BAHADUR RAO RAJA SETH HIRALAL [REFERRED TO]
JUPUDI KESAVA RAO VS. PUL WARTHI VENKATA SUBBARAO [REFERRED TO]
HARIOM AGRAWAL VS. PRAKASH CHAND MALVIYA [REFERRED TO]
KALABHARATI ADVERTISING VS. HEMANT VIMALNATH NARICHANIA [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION LUCKNOW VS. GEETA DEVI [REFERRED TO]
P BALRAJ VS. A POCHAIAH [REFERRED TO]
JAGANNADHAM N VS. V MANGAMMA [REFERRED TO]
AKKAM LAXMI VS. THOSHA BHOOMAIAH [REFERRED TO]
C SREEDHARA RAJA VS. S VITTOBA RAO [REFERRED TO]
ACHUTA NAGESWARA RAO VS. CHUNDRU KRISHNA MURTHY [REFERRED TO]
M VENKATA RAO VS. M SHESHAGIRI RAO [REFERRED TO]
S S NEELAMEGAM VS. R JEYAPAL [REFERRED TO]
V. CHIDAMBARAM CHETTIAR AND ANR. VS. M.A. MEYYAPPAN AMBALAM AND ORS. [REFERRED TO]