LAWS(APH)-2021-2-131

PALAKURTI APPARAO Vs. G. SRIJANA

Decided On February 23, 2021
Palakurti Apparao Appellant
V/S
G. Srijana Respondents

JUDGEMENT

(1.) This Contempt Case is filed alleging violation of the orders of this Court passed in W.P.No.8862 of 2019 dtd. 11/9/2019.