LAWS(APH)-2021-6-83

KUDUMULA DEVAKIDEVI Vs. STATE OF ANDHRA PRADESH

Decided On June 29, 2021
Kudumula Devakidevi Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) Heard Mr.P.V.N.Kiran Kumar, learned counsel for the petitioners. Also heard Mr.Y.N.Vivekananda, learned Government Pleader attached to the office of learned Additional Advocate General-II, appearing for the respondents.