(1.) The defendants 1 and 2 are the appellants.
(2.) The 1st respondent was the plaintiff. The 2nd respondent was the 3rd defendant.
(3.) The property in dispute is described in the plaint schedule as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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