LAWS(APH)-2021-4-39

KALAGA MALLEMMA @ MALLAMMA Vs. STATE OF ANDHRA PRADESH

Decided On April 26, 2021
Kalaga Mallemma @ Mallamma Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) Heard Mr. Solomon Raju, learned counsel representing Mr. Srinivas Ambati, learned counsel for the petitioners.

(2.) Also heard Mr. V. Maheshwara Reddy, learned Government Pleader for Law and Legislative Affairs appearing for respondent No.1, and Mr. S. Lakshminarayana Reddy, learned standing counsel appearing for respondent No.2.

(3.) The present petition is filed against the Award dated 08.07.2017 passed in Lok Adalat Case No.612 of 2017 in O.S.No.94 of 2017 on the file of the learned Additional Senior Civil Judge, Srikakulam.