LAWS(APH)-2021-11-60

PAIDI SOUJANYAMMA Vs. DUBAGUNTA VENKATESWARA RAO

Decided On November 30, 2021
Paidi Soujanyamma Appellant
V/S
Dubagunta Venkateswara Rao Respondents

JUDGEMENT

(1.) C.R.P.No.3636 of 2019:

(2.) C.R.P.No.3765 of 2019:

(3.) In both the revision petitions, the petitioners are one and the same and the suit is one and the same and hence these two revision petitions are being disposed of with a common order.