MUNNALURI LAKSHMANA RAO Vs. MYNENI SAMBASIVA RAO

JUDGEMENT

(1.) Heard Mr. B. Ramesh, learned counsel for the applicants.

(2.) Also heard Ms. Nimmagadda Revathi, learned counsel for the respondents.

(3.) This is an application filed by the applicants under Section 11(4) and (6) of the Arbitration and Conciliation Act, 1996 for appointment of an arbitrator.