LAWS(APH)-2021-3-166

RAJESH KOLAGANI Vs. UNION OF INDIA

Decided On March 03, 2021
Rajesh Kolagani Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) We have heard Mr. Yallapragada Srinivasa Murthy, learned counsel representing Mr. T.S. Anand - learned counsel for the petitioners.