MODERN MINERALS Vs. STATE OF ANDHRA PRADESH

JUDGEMENT

(1.) Heard Sri O.Manohar Reddy, learned Counsel for the petitioner in all the three writ petitions and Government Pleader for Mines and Geology for respondents in all the three writ petitions.

(2.) Brief facts in W.P.No.18751 of 2020 are as follows:

(3.) Brief facts in W.P.No.19322 of 2020 are as follows: