G.RAJA RAO Vs. STATE OF A.P.

JUDGEMENT

(1.) This Writ Petition is filed for the following relief:

(2.) This Court has heard Sri Ramalingeswara Rao Kocherlakota and Sri Rajesh Maddi, learned counsel representing the learned Government Pleader for Services-IV.

(3.) With the consent of all the learned counsel, the Writ Petition itself is taken up for hearing.