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LAWS(APH)-2021-4-44
OIL PALM DEVELOPERS Vs. STATE OF ANDHRA PRADESH
Decided On April 23, 2021
Oil Palm Developers
Appellant
V/S
STATE OF ANDHRA PRADESH
Respondents
Referred Judgements :-
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA
[REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA
[REFERRED TO]
PALLAVI REFRACTORIES VS. SINGARENI COLLIERIES CO LTD
[REFERRED TO]
JUDGEMENT
(1.) This writ petition is filed for the following reliefs :
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