LAWS(APH)-2021-7-154

MADDIPATI SAILAJA Vs. STATE OF ANDHRA PRADESH

Decided On July 30, 2021
Maddipati Sailaja Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) Heard Mr. D.S.N.V. Prasad Babu, learned counsel for the petitioner.