STATE OF ANDHRA PRADESH Vs. KAKARLA RANGA RAO

JUDGEMENT

(1.) Heard the learned Government Pleader for Social Welfare appearing for the appellants. Also heard Mr. P.R.K. Amarendra Kumar, learned counsel appearing for the respondent.

(2.) This appeal is preferred against the order dtd. 16/2/2021 passed in W.P.No.2141 of 2021 by a learned single Judge.

(3.) The operative portion of the order reads as follows: