LAWS(APH)-2021-2-69

P. VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH

Decided On February 18, 2021
P. VENKATESWARA RAO Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) Heard Mr. Hari Sreedhar, learned counsel for the appellant and the Government Pleader for Mines and Geology for the respondents.

(2.) This Writ Appeal is presented against the order dated 28.12.2020 passed in W.P.No.25190 of 2020.

(3.) By the aforesaid order, learned single Judge disposed of the Writ Petition recording as follows: