(1.) The present Second Appeal arises against the Judgment in A.S.No.22 of 2018 on the file of the Senior Civil Judge, Punganur, dated 16.10.2019 confirming the Judgment and Decree in O.S.No.114 of 2009 on the file of the Principal Junior Civil Judge, Punganur, dated 29.09.2018.
(2.) The appellants herein are the appellants before the lower appellate Court and defendants in the suit before the trial Court. The respondent herein is the respondent before the lower appellate Court and plaintiff in the suit before the trial Court.
(3.) Heard the learned counsel for the appellants and the learned counsel for the respondent.